Rashmi @ Rakhi W/O Jayesh Chande vs Jayesh S/O Ramesh Chande
2022 Latest Caselaw 8491 Bom

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

                  937 FAMILY COURT APPEAL NO.53 OF 2022
                                   WITH
                        CA/10942/2022 IN FCA/53/2022

                    RASHMI @ RAKHI W/O JAYESH CHANDE
                                VERSUS
                       JAYESH S/O RAMESH CHANDE

                                     ...
              Advocate for Appellants : Mr. Badakh Vishal S.
       Advocate for the respondent : Mr. Shaikh Mazhar A. Jahagirdar
                                     ...

                                CORAM   : MANGESH S. PATIL &
                                          SANDEEP V. MARNE, JJ.

                                DATE    : 26 AUGUST 2022

PC :

Issue notice returnable on 23-09-2022. Mr. Shaikh waives

notice for the respondent.

2. Till then, the operation of the judgment and order passed

by the Family Court under challenge shall stand stayed.

3. Admit.

4. Call record and proceedings.

     [ SANDEEP V. MARNE ]                      [ MANGESH S. PATIL ]
           JUDGE                                    JUDGE

arp/