Ahuja Properties And Developers ... vs Bharat Muddanna Shetty
2022 Latest Caselaw 8421 Bom

          Digitally signed by
SWAROOP   SWAROOP
SHARAD    SHARAD PHADKE
          Date: 2022.08.26
PHADKE    10:45:28 +0530

                                                                                      14 sj 9 of 2021.doc

                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            ORDINARY ORIGINAL CIVIL JURISDICTION
                             SUMMONS FOR JUDGMENT NO.9 OF 2021
                                             IN
                                  SUMMARY SUIT NO.1 OF 2021

Bhart Muddanna Shetty                        ...     Plaintiff
      Versus
Ahuja Properties and Developers and Ors.     ...   Defendants
                                     WITH
                 INTERIM APPLICATION (L) NO.14343 OF 2021
                                     WITH
                 INTERIM APPLICATION (L) NO.14350 OF 2021

Mr. Gauraj Shah with Mr. Anand Mohan, Mr. Pratik Jani, Mr. Prince Vaishnav i/by
Prime Legal, for Plaintiff.
                                      CORAM:        N.J.JAMADAR, J.

                                      DATE:         25th AUGUST, 2022

P.C.:

1. Heard the learned Counsel for the Plaintiff.

2. He seeks time to take instructions as to whether Defendant Nos.2 and 3

have been adjudged insolvents and, if that is the position, take necessary steps.

3. List on 22nd September, 2022.

                                                                         ( N.J.JAMADAR, J. )




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