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Mayank Jaswantlal Shah vs Prime Developers And 2 Ors
2022 Latest Caselaw 8416 Bom

Citation : 2022 Latest Caselaw 8416 Bom
Judgement Date : 25 August, 2022

Bombay High Court
Mayank Jaswantlal Shah vs Prime Developers And 2 Ors on 25 August, 2022
Bench: N. J. Jamadar
          Digitally signed by
SWAROOP   SWAROOP SHARAD
SHARAD    PHADKE
          Date: 2022.08.26
PHADKE    16:07:52 +0530

                                                                                     24 sj 57 of 2021.doc

                    f IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         ORDINARY ORIGINAL CIVIL JURISDICTION
                              IN ITS COMMERCIAL DIVISION
                          SUMMONS FOR JUDGMENT NO.57 OF 2021
                                          IN
                            COMM. SUMMARY SUIT NO.57 OF 2021

Mayank Jaswantlal Shah                                               ...       Plaintiff
      Versus
Prime Developers and Ors.                                            ...     Defendants

Mr. Anagh Pradhan with Mr. Anand Iyer i/by Divya Shah and Associates, for Plaintiff.
Mr. Karl Tamboly with Ms. Krushi Barfiwala i/by Parinam Law Associates, for
Defendant No.3.
                                 CORAM:        N.J.JAMADAR, J.
                                 DATE:         25th AUGUST, 2022

P.C.:

1. Heard the learned Counsel for the parties.

2. The learned Counsel for Defendant No.3 submits that Defendant No.3

desires to file an Affidavit in Reply adopting the Affidavit in Reply which has already

been filed on behalf of Defendant No.1.

3. Let the Affidavit in Reply be filed by Defendant No.3 within a period of

one week.

4. The Plaintiff is at liberty to file an Affidavit in Rejoinder dealing with the

contentions in the Affidavit in Reply already filed on behalf of Defendant No.1 and

Affidavit in Reply to be filed on behalf of Defendant No.3, within a period of two

weeks thereafter.

SSP                                                                                               1/2
                                                  24 sj 57 of 2021.doc

5.    List on 29th September, 2022.


                                      ( N.J.JAMADAR, J. )




SSP                                                           2/2
 

 
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