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Vu Technologies Pvt. Ltd vs Converged Data Technologies Pvt. ...
2022 Latest Caselaw 8410 Bom

Citation : 2022 Latest Caselaw 8410 Bom
Judgement Date : 25 August, 2022

Bombay High Court
Vu Technologies Pvt. Ltd vs Converged Data Technologies Pvt. ... on 25 August, 2022
Bench: N. J. Jamadar
          Digitally signed
SWAROOP   by SWAROOP
          SHARAD
SHARAD    PHADKE
PHADKE    Date: 2022.08.26
          14:38:40 +0530                                                                19 sj 51 of 2021.doc

                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION
                                IN ITS COMMERCIAL DIVISION
                            SUMMONS FOR JUDGMENT NO.51 OF 2021
                                            IN
                              COMM. SUMMARY SUIT NO.27 OF 2021

VU Technologies Pvt. Ltd.                                               ...       Plaintiff
     Versus
Converged Data Technologies Pvt. Ltd.                                   ...     Defendant

Mr. R.D.Soni with Ms. Nirjala Mishra i/by Ashok Purohit and Co., for Plaintiff.
None for Defendant.
                                    CORAM:         N.J.JAMADAR, J.
                                    DATE:          25th AUGUST, 2022

P.C.:

1. Heard the learned Counsel for the Plaintiff.

2. The learned Counsel submits that the Writ of Summons was served

on the Defendant on 6th July, 2021 and an Affidavit of service has also been filed.

However, none had appeared for the Defendant within the stipulated period. Yet,

inadvertently, the Summons for Judgment has been taken out.

3. He seeks time to place the Affidavit in support of the claim, compilation

of documents and the Affidavit of documents on record.

4. List on 12th September, 2022 for passing ex-parte order.

5. In the meanwhile, the Plaintiff is at liberty to file the Affidavit in support

of the claim, compilation of documents and the Affidavit of documents.

SSP                                                                                                  1/2
                                                          19 sj 51 of 2021.doc

6. Summons for Judgment stands disposed.




                                              ( N.J.JAMADAR, J. )




SSP                                                                   2/2
 

 
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