Ganpat Baburao Boraste vs Vinayak Pandurang Waghmare And ...
2022 Latest Caselaw 8353 Bom

Citation : 2022 Latest Caselaw 8353 Bom
Judgement Date : 24 August, 2022

Bombay High Court

Ganpat Baburao Boraste vs Vinayak Pandurang Waghmare And ... on 24 August, 2022

Bench: S. K. Shinde

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 6947 OF 2022

 Ganpat Baburao Boraste                                 ....PETITIONER
            V/S
 Vinayak Pandurang Waghmare And Ors                   ....RESPONDENT

Mr. Girish R. Agarwal for Petitioner Mr. Amey Deshpande for Respondent

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 24th August, 2022 P.C. :