Dombivali Nagari Sahakari Bank ... vs The State Of Maharashtra Through ...
2022 Latest Caselaw 8349 Bom

                                         1/1                       1.WP-10976-2017.doc




                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CIVIL APPELLATE JURISDICTION
                         WRIT PETITION NO.10976 OF 2017

Dombivali Nagari Sahakari Bank Ltd.             ....Petitioner
          V/s.
The State of Maharashtra and Anr.               ....Respondents
                                         ----
Mr. Ashutosh R. Gole for petitioner.
Ms. S.D. Vyas, B Panel Counsel for respondent - State.
                                     ----
                                      CORAM : K.R. SHRIRAM &
                                                A.S. DOCTOR, JJ.

DATED : 24th AUGUST 2022

P.C. :

1 We are informed that the Full Bench judgment is still awaited.

2 Adjourned sine die.

3                Liberty to apply.




(A.S. DOCTOR, J.)                                           (K.R. SHRIRAM, J.)




Gauri Gaekwad