The Exe. Engineer, Osmanabad Med. ... vs Sambhu Mahadu Mastud (Died) Thr ...
2022 Latest Caselaw 8278 Bom

                                       {1}                 965-CA-11890-2022


      IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                 BENCH AT AURANGABAD

             CIVIL APPLICATION NO. 11890 OF 2022
               IN FIRST APPEAL NO. 2076 OF 2022

        THE EXECUTIVE ENGINEER OSMANABAD MEDIUM
        PROPRIETOR DIVISION OSMANABAD AND OTHERS
                          VERSUS
      SAMBHU MAHADU MASTUD (DIED) THR LRS KALAWATI
                VASANT KHARDE AND OTHERS

                                   ...
              Advocate for Applicant No.1 : Mr. V.P. Patil
            AGP for Applicant Nos.2 and 3 : Mr. P.M. Kulkarni
                                  ....

                                  CORAM : S.G. DIGE, J.
                                  DATE : 23rd August, 2022

 ORDER :

. Heard learned Counsel for applicant No.1 and

learned A.G.P. for applicant Nos.2 and 3.

2. Learned Counsel for applicant No.1 submits that,

applicant has challenged the judgment and award passed

by the Reference Court on various Court. Hence,

requested to stay impugned order.

3. Considering the submissions of learned Counsel for

Pooja K.

{2} 965-CA-11890-2022

applicant No.1, the impugned order is stayed till next date

subject to deposit of entire award amount before this

Court within eight (08) weeks'.

4. List the matter on 10th October, 2022.

[S.G. DIGE, J.]

Pooja K.