Agarwal Industrial Corporation ... vs Union Of India And 3 Ors
2022 Latest Caselaw 8209 Bom

Citation : 2022 Latest Caselaw 8209 Bom
Judgement Date : 22 August, 2022

Bombay High Court

Agarwal Industrial Corporation ... vs Union Of India And 3 Ors on 22 August, 2022

Bench: Dhiraj Singh Thakur, Abhay Ahuja

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 3280 OF 2021

 Agarwal Industrial Corporation Limited                  ....PETITIONER
            V/S
 Union Of India And 3 Ors                              ....RESPONDENT

Mr. Naresh Jain with Ms. Neha Anchlia i/b Mr. Yash Jariwala, for Appellant

Mr. Suresh Kumar, for Respondent

CORAM : HON'BLE SHRI JUSTICE DHIRAJ SINGH THAKUR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 22nd August, 2022 P.C. :