Aasharani Vasant Suryawanshi vs The Chief Secretary, The State Of ...
2022 Latest Caselaw 8138 Bom

Citation : 2022 Latest Caselaw 8138 Bom
Judgement Date : 20 August, 2022

Bombay High Court

Aasharani Vasant Suryawanshi vs The Chief Secretary, The State Of ... on 20 August, 2022

Bench: Makarand Subhash Karnik

                                                    1-aswp12356-2019+


AGK
      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             CIVIL APPELLATE JURISDICTION

            WRIT PETITION NO. 12356 OF 2019

Amruta Suresh Yadav Alias
Amruta Sachin Pol & Ors.               ...Petitioners
     V/s.
The State of Maharashtra & Ors.        ...Respondents

                        WITH
         INTERIM APPLICATION NO. 3781 OF 2019
                          IN
            WRIT PETITION NO. 12356 OF 2019

Suraj Padmakar Patil & Ors.            ...Applicants
       In the matter between
Amruta Suresh Yadav Alias
Amruta Sachin Pol & Ors.               ...Petitioners
     Versus
The State of Maharashtra & Ors.        ...Respondents

                         AND
         WRIT PETITION (ST) NO. 30282 OF 2019

Aasharani Vasant Suryawanshi           ...Petitioner
     V/s.
The Chief Secretary, the State
Of Maharashtra & Ors.                  ...Respondents


Mr. Arif Bookwala, Senior Advocate with Mr. Ashish
S. Gaikwad, Ms. Prerana M. Agavekar, Ms. Anjali S.
Kolapkar, Mr. Onkar U. Sukale, Mr. Rajendra B.
Khaire and Ms. Vijayata Shinde for the petitioners
in WP/12356/2019.
Mr. Sandeep   Dere       for     the   petitioner     in
WPST/30282/2019.
Mr. P. P. Kakade, Government Pleader with Mr. B. V.
Samant, AGP for respondent nos. 1 to 4-State.




                                 1
                                                                           1-aswp12356-2019+


                         Mr. A. I. Patel for respondent no. 5-MPSC.
                         Ms. Madhavi Ayyappan i/by Talekar & Associates for
                         respondent no. 55 in WP/12356/2019.

                                                CORAM: DIPANKAR DATTA, CJ &
                                                       M. S. KARNIK, J.

DATE: AUGUST 20, 2022

P.C.:

Hearing stands concluded; judgment is reserved.

(M. S. KARNIK, J.) (CHIEF JUSTICE) Digitally signed by ATUL ATUL GANESH KULKARNI GANESH Date:

KULKARNI 2022.08.20 16:29:35 +0530