Axis Bank Ltd vs Bank Of Baroda
2022 Latest Caselaw 8008 Bom

                                                    14-SJ-2-21+.DOC

                                                     Sayali Upasani


       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            ORDINARY ORIGINAL CIVIL JURISDICTION
                  IN ITS COMMERCIAL DIVISION


            SUMMONS FOR JUDGMENT NO.2 OF 2021
                                 IN
               COMMERCIAL SUIT NO.123 OF 2020


Axis Bank Ltd                                      ...Applicant/
                                                   Org Plaintiff
In the matter between
Axis Bank Ltd                                         ... Plaintiff
                  Versus
Bank of Baroda                                      ...Defendant

Adv Sonali Aggarwal, Adv. Pranvi Jain i/b Dhruve Liladhar &
     Co., for Applicant-Plaintiff.
Mr. Niyati Merchant, Mr. Harsh Sheth i/b MDP & Partners, for
     Defendant

                             CORAM:      N. J. JAMADAR, J.

DATED : 18th August, 2022

PC:-

At the request of the learned Counsel for the defendant, list

on 8th September, 2022.

[N. J. JAMADAR, J.]