Jayesh Vinod Tanna vs Nafees Ahmed Khan
2022 Latest Caselaw 7882 Bom

                                                                          14-SJ11-19.DOC

                                                                                Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
SANTOSH
SUBHASH
KULKARNI                         ORDINARY ORIGINAL CIVIL JURISDICTION
Digitally signed by
SANTOSH SUBHASH
KULKARNI
Date: 2022.08.11
19:25:56 +0530




                                 SUMMONS FOR JUDGMENT NO. 11 OF 2019
                                                IN
                                  COMM SUMMARY SUIT NO. 136 OF 2019

                      Jayesh Vinod Tanna                                  ...Applicant
                      In the matter between
                      Jayesh Vinod Tanna                                    ...Plaintiff
                                        Versus
                      Nafees Ahmed Khan                                  ...Defendant

                      Mr. Arup Dasgupta, a/w Sonam Ghiya & Priyanka Pandey, i/b
                           M/s. Jhangiani, Narula & Asso., for the Plaintiff.
                      Mr. Puneet Chaturvedi, i/b Manish Lanjewar, for the
                           Defendant/ Respondent.


                                                   CORAM:     N. J. JAMADAR, J.

DATED : 11th AUGUST, 2022 PC:-

1. Heard the learned Counsel for the plaintiff and the learned

Counsel for the defendant.

2. Closed for order.

[N. J. JAMADAR, J.]