National Commodity Clearing Ltd. ... vs Dita Comtrade Ltd
2022 Latest Caselaw 7872 Bom

                                                                         17-SJ22-20.DOC

                                                                              Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                ORDINARY ORIGINAL CIVIL JURISDICTION


                                SUMMONS FOR JUDGMENT NO. 22 OF 2020
                                               IN
                                  COMM SUMMARY SUIT NO. 32 OF 2020

                      National Commodity Clearing Ltd. (NCCL)            ...Petitioner
SANTOSH
SUBHASH                                Versus
KULKARNI              Dita Comtrade Ltd.                                ...Respondent
Digitally signed by
SANTOSH SUBHASH
KULKARNI
Date: 2022.08.12
15:33:45 +0530        Mr. Mihir Mody, a/w Dhaval Patil, Harshvardhan Melanta, i/b
                           M/s. K. Ashar & Co., for the Plaintiff/NCCL.
                      Advocate i/b Singh & Singh, for the Defendant.



                                                  CORAM:      N. J. JAMADAR, J.

DATED : 11th AUGUST, 2022 PC:-

With the consensus of the learned Counsels for the

parties, list on 29th August, 2022, at 2.30 pm.

[N. J. JAMADAR, J.]