The State Of Maharashtra Through ... vs Shri Madhukar S/O Khushabrao ...
2022 Latest Caselaw 7865 Bom

                                                           1                              919.WP.4707-2022.odt




               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         NAGPUR BENCH AT NAGPUR

                            WRIT PETITION NO. 4707 OF 2022
                   ( The State of Maharashtra
                               Vs.
          Shri Madhukar S/o Khushabrao Jadhao & Ors. )
                          ALONGWITH
WRIT PETITION NOS. 4757/2022, 4754/2022, 4714/2022, 4719/2022,
    4713/2022, 4727/2022, 4718/2022, 4726/2022, 4737/2022,
    4748/2022, 4712/2022, 4734/2022, 4753/2022, 4756/2022,
    4709/2022, 4728/2022, 4742/2022, 4716/2022, 4735/2022,
    4724/2022, 4708/2022, 4731/2022, 4738/2022, 4715/2022,
    4721/2022, 4755/2022, 4752/2022, 4733/2022, 4743/2022,
    4720/2022, 4725/2022, 4739/2022, 4717/2022, 4711/2022,
    4744/2022, 4751/2022, 4730/2022, 4723/2022, 4741/2022,
    4729/2022, 4758/2022, 4747/2022, 4749/2022, 4736/2022,
    4746/2022, 4722/2022, 4710/2022, 4750/2022, 4732/2022,
                     4745/2022, 4740/2022

Office Notes, Office Memoranda                          Court's or Judge's orders
of Coram, Appearances, Court's
orders     or    directions and
Registrar's orders


                                  Mrs. Nivedita P. Mehta, A.G.P. for the Petitioner/State.
                                  Mr. Firdos Mirza, Advocate for the Respondent Nos. 1 & 2.

                                  CORAM:        AVINASH G. GHAROTE, J.

DATED : 11th AUGUST, 2022.

Mr. Mirza, learned counsel appears for respondent Nos. 1 and 2 and seeks a short accommodation, considering which, list the matters on 26.08.2022.

2. Mr. Mirza, learned counsel for respondent Nos. 1 and 2, on instructions, undertakes not to proceed ahead with the enforcement of the impugned judgment 2 919.WP.4707-2022.odt

dated 27.10.2021 till 26.08.2022.

3. Mr. J.J. Chandurkar, learned counsel waives service of notice for the respondent No. 3.

JUDGE SD. Bhimte

Signed By:SHRIKANT DAMODHAR BHIMTE

Signing Date:11.08.2022 13:43