The State Of Maharashtra vs Shivaji Ramchandra Bhalerao And ...
2022 Latest Caselaw 7818 Bom

                                                                                 907 caf 3254-13.doc


                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       CIVIL APPELLATE JURISDICTION

                                      CIVIL APPLICATION NO. 3254 OF 2013
                                                      IN
                                       FIRST APPEAL (ST) NO. 5076 OF 2009
                                                     WITH
                                      CIVIL APPLICATION NO. 3253 OF 2013
                                                      IN
                                       FIRST APPEAL (ST) NO. 5076 OF 2009


                        The State of Maharashtra                   ..Appellant/Applicant.

                                     v/s.

                        Shivaji Ramchandra Bhalerao & Ors.                     ..Respondents

                        Mr. A.R.Patil, AGP for the State.
                        None for the Respondent.

                                                   CORAM : ANUJA PRABHUDESSAI, J.

DATED : 10th AUGUST, 2022.

P.C.

1. Learned AGP states that the other connected appeals arising from

the common judgment are pending before this Court. He has given a

list of connected appeals pending before this Court being FA/759/2017,

FA(ST)/5094/2009, FA/760/2017, FA(ST)/5088/2009, FA/761/2017, FA/

762/2017, FA/763/2017 and FA(ST)/5101/2009.

2. Registry to tag all the connected appeals along with this Appeal

and list on 23.08.2022.

Digitally signed by PRASANNA P (ANUJA PRABHUDESSAI, J.) PRASANNA P SALGAONKAR SALGAONKAR Date:

2022.08.11 15:52:29 +0530

P P SALGAONKAR 1 of 1