Antara Housing Llp vs Primeland Constructions
2022 Latest Caselaw 7809 Bom

                                                             32-ial-10318-2022.doc




             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                ORDINARY ORIGINAL CIVIL JURISDICTION

              INTERIM APPLICATION (L) NO.10318 OF 2022
                              WITH
            SUMMONS FOR JUDGMENT (L) NO.15542 OF 2022
                                IN
              COMMERCIAL SUMMARY SUIT NO.20 OF 2022

Antara Housing LLP                                     ...Applicant/
                                                          Plaintiff
          vs.
M/s.Primeland Constructions                            ...Defendant

Mr. Sharan Jagtiani a/w. Mr. Rohaan Cama, Ms. Surabhi Agrawal,
Mr. Himanshu Agarwal, Mr. Birrul Mohamedi i/b. Bellatos Legal
Services LLP, for the plaintiff.
Mr. Zal Andhyarujina, Senior Advocate a/w. Ms. Akanksha
Agrawal, Ms. Viloma Shah, Mr. Ativ Patel, Mr. Darshit Dave, Mr.
Harshad Vyas i/b. AVP Partners, for the Defendant.

                             CORAM :   N. J. JAMADAR, J.

                             DATE :    AUGUST 10, 2022
P.C.:

1. Mr. Andhyarujina, learned senior counsel for the defendant

seeks leave to tender an affidavit in reply to the Summons for

Judgment.

2. Leave granted.

3. Affidavit in reply is taken on record.

4. Heard the learned senior counsel for the parties.

5. Closed for order.

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1