Dr. Ramrao Sopanrao Gondkar Since ... vs Nashik Municipal Corporation, ...
2022 Latest Caselaw 7725 Bom

             Digitally signed by
JAYARAJAN    JAYARAJAN
ANJAKULATH   ANJAKULATH NAIR
NAIR         Date: 2022.08.06
             14:10:03 +0530




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                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             CIVIL APPELLATE JURISDICTION
                                         INTERIM APPLICATION NO.10057 OF 2022
                                                         IN
                                             WRIT PETITION NO.6331 OF 2008


                                   Ramrao Sopanrao Gondkar (since ]
                                   deceased) Through his LRs & Ors. ]       ...           Applicants

                                             Vs.

                                   Nashik Municipal Corporation, Nashik ]
                                   & Ors.                               ]   ...         Respondents

                                                        ALONG WITH

                                          INTERIM APPLICATION NO.4179 OF 2021
                                                         AND
                                          INTERIM APPLICATION NO.4180 OF 2021
                                                          IN
                                             WRIT PETITION NO.7635 OF 2016

                                   Rafiq Ahmed Saeed Qureshi Through ]
                                   PoA Saeed Ahmed Abdul Hamid ]
                                   Qureshi.                          ]      ...           Applicant

                                             Vs.

                                   The Malegaon Municipal Corporation ]
                                   & Ors.                             ]     ...         Respondents

                                                                   ...
                                   Mr. Pramod N. Joshi with Mr. Pratik Ranade and Mr. Rukmini
                                   Khairnar for the applicants/petitioners.


                                   AJN
                                2/2                905 IA-10057.22.odt


Mr. R.S. Apte, senior advocate with Mr. V.P. Patankar i/b
Patankar & Associates for respondent No.1 in Writ Petition
No.6331 of 2008.

Mr. Yuwraj D. Patil i/b Mr. Rahul P. Kate for respondent No.1 in
Writ Petition No.7635 of 2016.

Mr. Yuwraj D. Patil, A.G.P. for respondent Nos.2 to 4 in Writ
Petition No.6331 of 2008.
                              ...

                        CORAM : R.D. DHANUKA &
                                KAMAL KHATA, JJ.

                        DATED        : 05TH AUGUST, 2022.

P.C.:-

1. Place these matters on board at 2.30 p.m. on 16/09/2022 "For Hearing and Final Disposal" as the parties are not able to settle the matters amicably.

2. Both the parties are at liberty to file brief proposition of law, synopsis and compilation of judgments, which they propose to rely upon in support of their rival contentions with a copy to be served upon the other side, in advance, before the next date.

[KAMAL KHATA, J.] [R. D. DHANUKA, J.]

AJN