Usp Studios Pvt. Limited vs Ganpati Enterprises And 2 Ors
2022 Latest Caselaw 7675 Bom

          Digitally signed by
SWAROOP   SWAROOP
SHARAD    SHARAD PHADKE

PHADKE
          Date: 2022.08.05
          19:58:37 +0530                                                          30 sj 21 of 2020.doc

                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         ORDINARY ORIGINAL CIVIL JURISDICTION
                          SUMMONS FOR JUDGMENT NO.21 OF 2020
                                          IN
                           COMM. SUMMARY SUIT NO.1420 OF 2019
                                         WITH
                           INTERIM APPLICATION NO.834 OF 2020

USP Studios Pvt. Ltd.                                               ...     Plaintiff
     Versus
Ganpati Enterprises and Ors.                                        ...   Defendants

Mr. Priyank Kapadia with Ms. Jyoti Ghag i/by Dua Associates, for Plaintiff.
Mr. Amit A. Patil with Ms. Sailee Dhayalkar i/by Parinam Law Associates, for
Defendants.
                                CORAM:        N.J.JAMADAR, J.

DATE: 4th AUGUST, 2022

P.C.:

1. Heard the learned Counsel for the Plaintiff and the learned Counsel for

the Defendants.

2. Post for 'Orders' on 25th August, 2022.

                                                                    ( N.J.JAMADAR, J. )




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