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Manish Waman Ambre ... vs K G Millennium Realtors Private ...
2022 Latest Caselaw 7671 Bom

Citation : 2022 Latest Caselaw 7671 Bom
Judgement Date : 4 August, 2022

Bombay High Court
Manish Waman Ambre ... vs K G Millennium Realtors Private ... on 4 August, 2022
Bench: N. J. Jamadar
          Digitally signed
SWAROOP   by SWAROOP
SHARAD    SHARAD PHADKE
          Date: 2022.08.05
PHADKE    10:51:06 +0530
                                                                                35 ial 8886 of 2021.doc

                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                ORDINARY ORIGINAL CIVIL JURISDICTION
                                INTERIM APPLICATION (L) NO.8886 OF 2021
                                                 IN
                                 SUMMONS FOR JUDGMENT NO.1 OF 2020
                                                 IN
                                   NOTICE OF MOTION NO.2243 OF 2019
                                                 IN
                                  COMM. SUMMARY SUIT NO.1168 OF 2019

Manish Waman Ambre                            ...   Applicant.
      And
K.G.Millennium Realtors Pvt. Ltd. & Ors.      ...   Plaintiffs
      Versus
M/s. Samarth Erectors and Developers and Ors. ... Respondents
                                     WITH
                 INTERIM APPLICATION NO.1932 OF 2022

Mr. Milan Desai i/by Mr. T.R.Patel, for Applicant.
Ms. Heena Shaila with Ms. Srishti Shetty, for Plaintiff.
Ms. Vimal Khandare with Ms. Heena Shaikh, for Respondent.


                                   CORAM:       N.J.JAMADAR, J.

DATE: 4th AUGUST, 2022

P.C.:

1. At the request of the learned Advocate for the Applicant, stand over to

18th August, 2022.


                                                                    ( N.J.JAMADAR, J. )




SSP                                                                                             1/1
 

 
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