Sharda Krishnaswami Battulwar ... vs The State Of Maharashtra, Thr. ...
2022 Latest Caselaw 7667 Bom

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                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          NAGPUR BENCH, NAGPUR.

                                      WRIT PETITION NO.2099/2021(D)
                    Sharda Krishnaswami Battulwar alias Dr. Sharda Lokesh Naidu (After
                                                        marriage)
                                                           -Vs.-
                                        The State of Maharashtra and others
                 -----------------------------------------------------------------------------------------
                Office notes, Office Memoranda of
                Coram, appearances, Court's orders                 Court's or Judge's Orders.
                or directions and Registrar's orders.
                -----------------------------------------------------------------------------------------
                           Mr. A.I. Sheikh, Advocate for the petitioner.
                           Ms. Kalyani Deshpande, Assistant Government Pleader for
                           respondent Nos.1 and 2.


                                  CORAM : A.S. CHANDURKAR AND URMILA JOSHI-PHALKE, JJ.

DATE : 4.8.2022

Heard.

2. In para 6 of the judgment dated 25.7.2022 the words "Scrutiny Committee at Amravati" shall be replaced by the words "Scrutiny Committee at Nagpur". The order be corrected accordingly and it be uploaded.

(URMILA JOSHI-PHALKE, J.) (A.S. CHANDURKAR, J.)

Signed By:NILESH VILASRAO TAMBASKAR Private Secretary Tambaskar.

Date:05.08.2022 10:36