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Alim Patel Wahid Patel vs The Divisional Commissioner ...
2022 Latest Caselaw 7592 Bom

Citation : 2022 Latest Caselaw 7592 Bom
Judgement Date : 3 August, 2022

Bombay High Court
Alim Patel Wahid Patel vs The Divisional Commissioner ... on 3 August, 2022
Bench: Manish Pitale, G. A. Sanap
                                                                  -1-                     925.Cr.WP.242.2022.odt



                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       NAGPUR BENCH AT NAGPUR
                                          CRIMINAL WRIT PETITION NO.242/2022
                                                Alim Patel Wahid Patel
                                                           Vs.
                             The Divisional Commissioner, Amravati Division, Amravati & Ors.
            ************************************************************************************************
            Office Notes, Office Memoranda of Coram,                       Court's or Judge's orders
            appearances, Court's orders of directions
            and Registrar's orders
            ************************************************************************************************
                                   Ms. Divya Joshi, Advocate for the Petitioner.
                                   Mr. I.J. Damle, APP for the Respondents/State.

                                                      CORAM : MANISH PITALE AND
                                                              G.A. SANAP, JJ.

DATED : 3rd AUGUST, 2022.

A perusal of the record shows that the order impugned in the present petition was passed by the respondent No.1 - Divisional Commissioner, rejecting the appeal filed under Section 60 of the Maharashtra Police Act, 1951.

2. As per Full Bench judgment of this Court in the case of Mayur Vasant Sonawane Vs. The State of Maharashtra & Anr. (judgment and order dated 21.04.2022, passed in Criminal Writ Petition No.1578/2021), the present petition ought to be placed before a learned Single Judge of this Court.

3. In view of the above, list this petition before the appropriate Bench.

4. Interim order granted on 12.04.2022 shall continue to operate till the next date of listing.

Digitally Signed By:VIJAY KUMAR Personal Assistant to Hon'ble JUDGE Signing Date:04.08.2022 19:21

(G.A. SANAP, J.) (MANISH PITALE J.) Vijay

 
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