Shilpak S/O Deepak Pinjarkar vs Scheduled Tribe Caste Scrutiny ...
2022 Latest Caselaw 7485 Bom

                                                                                                              1                                  36-W.P.No.4361.2022


                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  NAGPUR BENCH : NAGPUR

                                                           WRIT PETITION NO. 4361 OF 2022
              Shilpak S/o Deepak Pinjarkar ..VS.. Scheduled Tribe Caste Scrutiny Committee,
                                                 Amravati
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders appearances, Court's orders of directions and Registrar's orders

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Mr. Tushar U. Tathod, Advocate for petitioner. Mr. D.P. Thakare, Additional Government Pleader for respondent.

CORAM : A. S. CHANDURKAR AND URMILA JOSHI-PHALKE, JJ DATED : AUGUST 1, 2022

Learned Additional Government Pleader for the respondent to obtain instructions as to within what period the verification proceedings could be completed. It is noted that the petitioner's aunt-Rekha Pinjarkar has been held entitled to issuance of validity certificate by this Court in Writ Petition No. 5384 of 2019.

2. The petitioner to appear before the respondent-Committee on 04th August, 2022 and bring to the notice of the Scrutiny Committee the aforesaid judgment.

3. Stand over to 11th August, 2022.

(URMILA JOSHI-PHALKE, J.) (A. S. CHANDURKAR, J.)

Digitally Signed By:KIRTAK BHIMRAO JANARDHAN Signing Date:01.08.2022 19:26 Kirtak