Citation : 2022 Latest Caselaw 7477 Bom
Judgement Date : 1 August, 2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 3274 OF 2010
Deorao S/o Namdeorao Warhate ....PETITIONER
V/S
Forest Development Corporation Ltd. Thr. The....RESPONDENT
M.d. And Anr
SANDEEP MARATHE for Petitioner G.G. MISHRA for Respondent [ABSENT]
CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE JUSTICE URMILA JOSHI PHALKE, JJ DATE : 1st August, 2022 P.C. :
Heard Mr. S.A. Marathe, Adv. for Petitioner, None for Respondent though served. CLOSED FOR JUDGMENT.
( FOR REGISTRAR JUDICIAL )
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