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Eldred Anthony Nicholas Lobo vs Shri. Vasant Nathu Karlekar And ...
2022 Latest Caselaw 4507 Bom

Citation : 2022 Latest Caselaw 4507 Bom
Judgement Date : 27 April, 2022

Bombay High Court
Eldred Anthony Nicholas Lobo vs Shri. Vasant Nathu Karlekar And ... on 27 April, 2022
Bench: Nitin W. Sambre
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2527 OF 2022

 Eldred Anthony Nicholas Lobo                           ....PETITIONER
              V/S
 Shri. Vasant Nathu Karlekar And Ors                  ....RESPONDENT

Ms. Leena Patil for Petitioner Mr. S. H. Kankal for Respondent

CORAM : HON'BLE SHRI JUSTICE NITIN W. SAMBRE J DATE : 27th April, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1

 
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