Nevin Thomas Peters vs Mrs. Sarla Satyaprakas Taneja And ...
2022 Latest Caselaw 4506 Bom

      IRESH SIDDHARAM   Digitally signed by IRESH
                        SIDDHARAM MASHAL
      MASHAL            Date: 2022.04.27 17:26:13 +0530




                                                                                          9.7496.21 wp.doc

ISM
                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISDICTION

                                                 CIVIL WRIT PETITION NO. 7496 OF 2021

                NEVIN THOMAS PETERS                                                       ....PETITIONER

                         V/s.

                MRS. SARLA SATYAPRAKAS TANEJA                                         .....RESPONDENTS
                AND ORS

                Mr. Nevin Thomas Peters Petitioner in person
                Mr. Peter Lobo Respondent no. 2 in person
                Ms. Nikita K. Dharamshi a/w Shraddha Kadam i/b C. K. Legal for
                Respondent nos. 2 to 5


                                                          CORAM :   NITIN W. SAMBRE, J.

                                                          DATE:     APRIL 27, 2022.

                P.C.:

                1)        Heard the Petitioner in person so also Respondent-landlord.

                2)        Written arguments are tendered after oral arguments are over.

Respondent who also appears in person assures that he shall be

circulating the Judgments by 04/05/2022.

                3)        Stand over to 04/05/2022.




                                                                              [NITIN W. SAMBRE, J.]