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Gargi Huttenes Albertus Pvt. Ltd vs Dcm Engineering Products (Unit Of ...
2022 Latest Caselaw 4492 Bom

Citation : 2022 Latest Caselaw 4492 Bom
Judgement Date : 27 April, 2022

Bombay High Court
Gargi Huttenes Albertus Pvt. Ltd vs Dcm Engineering Products (Unit Of ... on 27 April, 2022
Bench: A. K. Menon
                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         ORDINARY ORIGINAL CIVIL JURISDICTION

                        SUMMONS FOR JUDGMENT NO. 30 OF 2020

                                              IN

                     COMMERCIAL SUMMARY SUIT NO. 133 OF 2020

Gargi Huttenes Albertus Pvt. Ltd.                                 ...        Plaintiff
           vs.
DCM Engineering Products                                          ...       Defendant
(Unit of DCM Limited)


Mr. Rajesh G. Singh, i/b. Legal Liaisons for Plaintiff.
Mr. Dharmendra Damani for Defendant.


                                                CORAM : A. K. MENON, J.

DATED : 27th April, 2022

P.C. :

1. On behalf of the plaintiff, the learned Advocate seeks time.

2. List in accordance with its terms per CIS.

(A. K. MENON, J.)

1_SJ_30_2020.doc Priya Kambli

 
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