Dr.Abraham Patani And Anr vs State Of Maharashtra And Ors
2022 Latest Caselaw 4406 Bom

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              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                         WRIT PETITION NO.3060 OF 2002
                                     WITH
                       CHAMBER SUMMONS NO.433 OF 2007
                                      IN
                         WRIT PETITION NO.3060 OF 2002
                                     WITH
                      INTERIM APPLICATION NO.586 OF 2020
                                      IN
                         WRIT PETITION NO.3060 OF 2002
                                     WITH
                      INTERIM APPLICATION NO.513 OF 2020
                                      IN
                         WRIT PETITION NO.3060 OF 2002


Dr. Abraham Patani & Anr.                                      ....Petitioners
      V/S
State of Maharashtra & Ors.                                    ....Respondents
                                       ...

Mr. J.P. Sen, Senior Advocate a/w Mr. Rohan Cama, Mr. J.S. Solomon,
Ms. Soniya Putta, Mr. Atharva Sawant and Ms. Devyani Deshmukh i/b
M/s. Solomon & Co. for the Petitioners.
Mr. Milind More, Additional G.P. for Respondent Nos.1, 10 and 11-State.
Mr. Girish Godbole, Special Counsel a/w Ms. Sheetal Metakari i/b Mr. Sunil
Sonawane for the Respondent No.2 and 3-MCGM.
Mr. Roop M. Vasudeo with Mr. Yashwant Dhanegave for Respondent No.4
and 5.
Mr. V.V. Tulzapurkar, Senior Advocate a/w Mr. Y.D. Divekar with Mr. Rohan
Karande i/b M/s. Divekar & Co. for Respondent Nos.6 to 9.
Mr. Rahul Sinha i/b M/s. DSK Legal for the Applicant in IA 513 of 2020 and
IA 586 of 2020.

                                       ...

                                   CORAM : A.A. SAYED &
                                           ABHAY AHUJA, JJ.

DATE : 26th APRIL 2022.

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P.C.:

1. Arguments concluded. Closed for Judgment.

2. Learned Counsel for the parties state that they will file

Written Submissions within one week from today.

(ABHAY AHUJA, J.) (A.A. SAYED, J.)