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Khateshwar Magasvargiya ... vs State Of Maharashtra, Thr ...
2022 Latest Caselaw 4347 Bom

Citation : 2022 Latest Caselaw 4347 Bom
Judgement Date : 25 April, 2022

Bombay High Court
Khateshwar Magasvargiya ... vs State Of Maharashtra, Thr ... on 25 April, 2022
Bench: S.B. Shukre, Mukulika Shrikant Jawalkar
                                                                           4 WP-3051-2019
                                               1

     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               NAGPUR BENCH, NAGPUR.
                        WRIT PETITION NO.3051 OF 2019
  {Khateshawar Magasvargiya Bahuddeshiya Vyavsayik Shikshan Sanstha
              ...Versus... State of Maharashtra and Ors.}
____________________________________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions                       Court's or Judge's order
and Registrar's orders.
                    Shri. P. S. Patil, Advocate for Petitioner.
                    Shri. N. R. Patil, AGP for the Respondents.


                          CORAM         :     SUNIL B. SHUKRE AND
                                              SMT. M. S. JAWALKAR, JJ.

DATE : 25th APRIL, 2022.

We direct the Respondents to file an affidavit of compliance, in terms of the direction issued by this Court in its judgment dated 6th September, 2021 on or before 7th June 2022.

2. Put up on 9th June, 2022.

3. Meanwhile, the affidavit filed on behalf of the Petitioner is taken on record. It emphasizes upon the fact that in the similar manner as noted by this Court in its judgment, some other schools have been brought under the list of granted schools. In the affidavit of compliance to be filed by the Respondents, an appropriate response to the contention made in the affidavit, which is now taken on record today, shall also be incorporated.

                                 (JUDGE)                            (JUDGE)


                   Tambe
                                        Digitally signed by
                           ASHISH       ASHISH
                           ASHOKRAO     ASHOKRAO TAMBE
                                        Date: 2022.04.25
                           TAMBE        18:21:44 +0530
 

 
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