Citation : 2022 Latest Caselaw 4251 Bom
Judgement Date : 21 April, 2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPEAL NO. 666 OF 1998
Laxman Pilaji Ovalekar ( Abated, Vide Court's ....APPELLANT
Order Dated 17.01.2020) And Another
V/S
The State Of Maharashtra ....RESPONDENT
Mr. A. P. Mundargi, Sr. Adv. a/w Mr. S.B. Shetye, a/w Mr. Niranjan Mundargi, a/w Ms. Keral Mehta Adv for Appellant Ms. M. M. Deshmukh, APP for the State
CORAM : HON'BLE SMT. JUSTICE S.S. JADHAV & HON'BLE SHRI JUSTICE MILIND N.
JADHAV, JJ
DATE : 21st April, 2022
P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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