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Amish Jaysukhlal Sanghrajka And ... vs Akshar Shanti Realtors Private ...
2022 Latest Caselaw 4250 Bom

Citation : 2022 Latest Caselaw 4250 Bom
Judgement Date : 21 April, 2022

Bombay High Court
Amish Jaysukhlal Sanghrajka And ... vs Akshar Shanti Realtors Private ... on 21 April, 2022
Bench: A. K. Menon
                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                          ORDINARY ORIGINAL CIVIL JURISDICTION

                                      COMMERCIAL SUMMARY SUIT NO. 124 OF 2021


                      Amish Jaysukhlal Sanghrajka and Anr.                         ...        Plaintiffs
                               vs.
                      Akshar Shanti Realtors Pvt. Ltd.                             ...        Defendant


                      Mr. Tejas Kishor Sanghrajka a/w. Ms. Kayval P. Shah for the Plaintiffs.
                      Mr. Nikhil Rajani i/b. M/s. V. Deshpande & Co. for the Defendant.


                                                                  CORAM : A. K. MENON, J.

DATED : 21st APRIL, 2022

P.C. :

1. Mr. Shah states that he is yet to file Summons for Judgment.

Accordingly he undertakes to file Summons for Judgment on or before

26th April, 2022.

2. Reply, if any, to the Summons for Judgment to be filed on or before

10th May, 2022.

3. Rejoinder, if any, to be filed by 7th June, 2022.

4. List on 30th June, 2022 for hearing. No extension of time will be

granted to either side.

RAJESHWARI RAMESH PILLAI Digitally signed by RAJESHWARI

(A. K. MENON, J.) RAMESH PILLAI Date: 2022.04.21 14:08:17 +0530

14-COMSS-124-2021.odt 1/1 rrpillai

 
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