Sanjay Madhusudhan Mehra vs Ahuja Properties And Associates ...
2022 Latest Caselaw 4207 Bom

                                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                                  ORDINARY ORIGINAL CIVIL JURISDICTION

                                                  SUMMONS FOR JUDGMENT NO. 60 OF 2021

                                                                   IN

                                              COMMERCIAL SUMMARY SUIT NO. 68 OF 2021



                        Sanjay Madhusudhan Mehra                               ...     Plaintiff
                                  vs.
                        Ahuja Properties and Associates & 2 Ors                ...    Defendants


                        Mr. Girish Kedia a/w. Mr. Manoj Agre for the Plaintiff.
                        Mr. Naved Chaudhary for the Defendants.


                                                                    CORAM : A. K. MENON, J.

DATED : 20th APRIL, 2022

P.C. :

1. On behalf of the defendants learned Advocate seeks indulgence in

allowing him two days in filing reply.

2. Reply to be filed by 25th April, 2022.

3. List on 27th April, 2022.

(A. K. MENON, J.)

Digitally signed by RAJESHWARI RAJESHWARI RAMESH RAMESH PILLAI PILLAI Date:

2022.04.20 17:16:35 +0530

20-sj-60-61-62-2021.odt rrpillai