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Syed Sadiq Ahmed Syed Nizar Ahmed ... vs Nagnath Pandurang Mane
2022 Latest Caselaw 4196 Bom

Citation : 2022 Latest Caselaw 4196 Bom
Judgement Date : 20 April, 2022

Bombay High Court
Syed Sadiq Ahmed Syed Nizar Ahmed ... vs Nagnath Pandurang Mane on 20 April, 2022
Bench: Mangesh S. Patil
                                                                           958-SA NO.503 OF 1999.odt



                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              BENCH AT AURANGABAD

                       SECOND APPEAL NO.503 OF 1999
            WITH CA/3409/1999 IN SA/503/1999 WITH CA/3411/1999 IN
                       SA/505/1999 WITH SA/505/1999

        SYED A.HUSAIN MAHBOOB HUSAIN LRS.REHANA BANO AND ORS
                                VERSUS
                       NAGNATH PANDURANG MANE

                                           ...
                       Advocate for Appellants : Mr. Vinod Y. Bhide.
                       Advocate for Respondent : Mr. A. R. Borulkar.
                                           ...


                                     CORAM : MANGESH S. PATIL, J.
                                     DATED      : 20 APRIL 2022



PER COURT :


1. Learned advocate Mr. Bhide for the appellants informs that

though both these matter are appearing on the board as connected matters,

they are in fact arising out of separate suits and different judgments. The

matters are de-tagged.

2. He further requested adjournment on the ground that he has not

enable to procure the paperbooks in both the appeals.

3. Stand over to 22 June 2022.

( MANGESH S. PATIL, J.) Tandale/-

 
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