Saeed Khan Shergul Khan vs The Union Of India And Anr
2022 Latest Caselaw 3911 Bom

Citation : 2022 Latest Caselaw 3911 Bom
Judgement Date : 11 April, 2022

Bombay High Court

Saeed Khan Shergul Khan vs The Union Of India And Anr on 11 April, 2022

Bench: Anuja Prabhudessai

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 218 OF 2022

 Saeed Khan Shergul Khan                                 ....APPLICANT
            V/S
 The Union Of India And Anr                           ....RESPONDENT

Mr.Satish Maeshinde, Sr. Advocate a/w Ms. Anandini Fernandes, Ms. Deepal Thakkar, Ms. Namita Maneshinde i/b Shrikant Shirsath for Applicant Mr. Hiten Venegaonkar, a/w Mr. Saurabh Kshirsagar, Mr. Harsh Dedhia for Respondent No. 1/ED Mr. S.H, Yadav, APP for State/Respondent No.2

CORAM : HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI J DATE : 11th April, 2022 P.C. :