Malvika Rajnikant Mehta And 2 Ors vs Jess Construction Pvt. Ltd
2022 Latest Caselaw 3909 Bom

Citation : 2022 Latest Caselaw 3909 Bom
Judgement Date : 11 April, 2022

Bombay High Court

Malvika Rajnikant Mehta And 2 Ors vs Jess Construction Pvt. Ltd on 11 April, 2022

Bench: N. J. Jamadar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

      ARBITRATION APPLICATION NO. 425 OF 2019

 Malvika Rajnikant Mehta And 2 Ors                      ....PETITIONER
             V/S
 Jess Construction Pvt. Ltd.                          ....RESPONDENT

Mr.Tejas S Bhide, Advocate for Petitioner Mr.Gourav Srivastav a/w Smeet Savla i/by S.K.Srivastav and Co, Advocate for Respondent

CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 11th April, 2022 P.C. :