Sanjay Madhusudhan Mehra vs Ahuja Properties And Associates ...
2022 Latest Caselaw 3775 Bom

                                                                          25-SJ60-2021.DOC

                                                                                      Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION
                                        IN ITS COMMERCIAL DIVISION


                                SUMMONS FOR JUDGMENT NO. 60 OF 2021
                                               IN
                                  COMM SUMMARY SUIT NO. 68 OF 2021

                      Sanjay Madhusudhan Mehra                               ...Applicant
                      In the matter between
                      Sanjay Madhusudhan Mehra                                   ...Plaintiff
                                            Versus
                      M/s. Ahuja Properties and Associates & ors.          ...Defendants


SANTOSH
SUBHASH               Mr. Girish Kedia, for the Applicant.
KULKARNI
Digitally signed by
                      Mr. Naved Chawdhary, for the Defendants.
SANTOSH SUBHASH
KULKARNI
Date: 2022.04.06
18:13:14 +0530




                                                 CORAM:        N. J. JAMADAR, J.

                                                 DATED :       6th APRIL, 2022
                      PC:-

1. Heard the learned Counsels for the parties.

2. Mr. Chawdhary, the learned Counsel, submits that he has

recently entered appearance on behalf of the defendants and

seeks time to file an affidavit-in-reply.

3. List on 20th April, 2022.

[N. J. JAMADAR, J.]