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Rajil R. Menon vs Senior Inspector Of Police And Ors
2022 Latest Caselaw 3768 Bom

Citation : 2022 Latest Caselaw 3768 Bom
Judgement Date : 6 April, 2022

Bombay High Court
Rajil R. Menon vs Senior Inspector Of Police And Ors on 6 April, 2022
Bench: R.P. Mohite-Dere
    NISHA       Digitally signed by
                NISHA SANDEEP
    SANDEEP     CHITNIS
                Date: 2022.04.08
    CHITNIS     14:41:20 +0530

                                                                         9-wp.2847.2016w.ia.3434.2021.doc


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             CRIMINAL APPELLATE JURISDICTION
                                            CRIMINAL WRIT PETITION NO.2847 OF 2016
                                                            WITH
                                         CRIMINAL INTERIM APPLICATION NO.3434 OF 2021

                        Rajil R. Menon                                        ...Petitioner
                             Versus
                        Senior Inspector of Police and Ors.                   ...Respondents

                        None for the Petitioner.

                        Mr. T. J. Pandian, for the Respondent No.1.

                        Ms. P. P. Shinde, A.P.P for the Respondent No.3- State.

                                                      CORAM : REVATI MOHITE DERE, J.
                                                      DATE :     6th APRIL 2022
                       P.C. :

1. The aforesaid petition has been circulated by the learned

counsel for the petitioner, seeking continuation of the interim relief

granted by this Court vide order dated 30 th September 2016, in view of the

Judgment of the Apex Court in the case of Asian Resurfacing of Road

Agency Pvt. Ltd. and Another v/s Central Bureau of Investigation1.

2. Considering the aforesaid, the interim relief granted by this

Court vide order dated 30th September 2016, is continued till the next

date.

1        AIR 2018 SC 2039

N. S. Chitnis                                                                                         1/2

9-wp.2847.2016w.ia.3434.2021.doc

3. Stand over to 21st April 2022 at 2:30 p.m.

REVATI MOHITE DERE, J.

N. S. Chitnis                                                                      2/2
 

 
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