Shri. Mahling Nagayya Swami And ... vs Shri. Balaso Bandu Poyekar And Ors
2022 Latest Caselaw 3628 Bom

                                   1/1                  40 CAS 401-20.doc


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION
                 CIVIL APPLICATION NO.401 OF 2020
                              WITH
                CIVIL APPLICATION NO. 400 OF 2020
                              WITH
               INTERIM APPLICATION NO.3671 of 2019
                                IN
                  SECOND APPEAL NO. 484 OF 2010


Mahling Nagayya Swami & ors                   .. Applicants
                         Versus
Balaso Bandu Poyekar and ors                  .. Respondents
                                         ...

Mr. Sandeep Koregave for the applicants.
Mr.Manoj A. Patil for respondent no.7.

                            CORAM: BHARATI DANGRE, J.

DATED : 4th APRIL, 2022 P.C:-

1 The learned counsel for the applicant who seek restoration of the Appeal shall place on record the impugned judgment.

2 List on 28/4/2022.

( SMT. BHARATI DANGRE, J.)

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