Shaikh Jaleel Ahmed S/O Usman vs Mr. Mahesh Pathak, Principal ...
2021 Latest Caselaw 14114 Bom

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                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            NAGPUR BENCH, NAGPUR.

                          CONTEMPT PETITION NO.246 OF 2021
                                           IN
                          CIVIL WRIT PETITION NO.2627 OF 2021

                    SHAIKH JALEEL S/O. AHMED USMAN
                                   VS
MR. MAHESH PATHAK, PRINCIPAL SECRETARY, URBAN DEVELOPMENT DEPT., MUMBAI
__________________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders or directions               Court's or Judge's orders.
and Registrar's Orders.
                              Mr P. N. Atkar, Advocate for petitioner


                              CORAM : SUNIL B. SHUKRE AND
                                      ANIL S. KILOR, JJ.

DATE : 29th SEPTEMBER, 2021.

Heard.

2. The grievance of the petitioner is that the directions given by this Court in its judgment dated 28.07.2021, appearing in paragraph No.6 thereof, have not been complied with and the non-compliance with the directions, in the opinion of the petitioner, is deliberate and wilful.

3. Issue notice before the admission to the respondents, returnable after four weeks.

                                           JUDGE                                 JUDGE
nd.thawre