Smart Timing Steel Limited vs National Steel And Agro ...
2021 Latest Caselaw 14013 Bom

                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    ORDINARY ORIGINAL CIVIL JURISDICTION

                                       SHERIFF'S REPORT NO.62 OF 2021
                         COMMERCIAL EXECUTION APPLICATION NO.68 OF 2016
                                                      IN
                                    ARBITRATION PETITION NO.997 OF 2016
                                                     WITH
                                       TRANSFER DECREE NO.14 OF 2020


                Smart Timing Steel Limited                         .. Applicant/Claimant
                         v/s.
                National Steel and Agro Industries Ltd.                  .. Respondent


                Mr. Rishi Murarka a/w Ramjay Narayan i/b. Ashwin Shanker for the
                claimant.

                Mr. Devesh Juvekar a/w Dikshat Mehra i/b. Rajani Associates for the
                respondent.

                Mr. Nitesh Bhutekar for IDBI Bank.

                Mr. D.S. Chaudhari,Deputy Sheriff.

                                                       CORAM : A. K. MENON, J.

DATED : 28TH SEPTEMBER 2021.

P.C. :

1. S.O. to 7th October, 2021 along with IA (L) no.21995 of 2021.

2. Reply, if any, on behalf of the judgment creditor to be filed on or

before 6th October, 2021.

Digitally signed by SANDHYA SANDHYA BHAGU (A. K. MENON, J.) BHAGU WADHWA

WADHWA Date:

2021.09.29 17:38:08 +0530

1.COMEX-68-16.doc wadhwa