Sanjeev @ Sanjay @ Tatyasaheb ... vs The Comissioner Of Police Solapur ...
2021 Latest Caselaw 14009 Bom

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LAXMIKANT   by LAXMIKANT
            GOPAL
GOPAL       CHANDAN
CHANDAN     Date: 2021.09.29
            14:56:27 +0530
                                                                           (908) cri.wp-3035.21.odt




                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CRIMINAL APPELLATE JURISDICTION

                                  CRIMINAL WRIT PETITION NO.3035 OF 2021

                Sanjeev @ Sanjay @ Tatyasaheb Nagnath Upade               : Petitioner.
                      Versus
                The Commissioner of Police, Solapur and ors.              : Respondents.

Ms. Jayshree Tripathi a/w Mr. U N Tripathi and Ms. Swarali Kelkar i/by Mr.Ritesh Thobde for the Petitioner. Mr. J P Yagnik, APP for the Respondents/State.

                                           CORAM :     S. S. SHINDE,
                                                       N. J. JAMADAR, JJ

                                           DATE    :   28th September 2021

                P.C.



                1              Heard Ms. Jayshree Tripathi, the learned counsel appearing for the

Petitioner and Mr. J P Yagnik, the learned APP appearing for the Respondents/

State.

                2              Closed for Judgment.




                [N. J. JAMADAR, J]                                        [S. S. SHINDE , J]




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