Kanaiyabhai Lalbhai Contractor vs Kalpesh Patel And 5 Ors
2021 Latest Caselaw 13673 Bom

                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             ORDINARY ORIGINAL CIVIL JURISDICTION
                                           INTERIM APPLICATION (L) NO. 13158 OF 2021
                                                                   WITH
                                             INTERIM APPLICATION NO. 1440 OF 2021
                                                                        IN
                                                      SUIT (L) NO. 13156 OF 2021
                      Kanaiyabhai Lalbhai Contractor                                 ...     Applicant/Plaintiff
                               vs.
                      Kalpesh Patel and 5 Ors.                                       ...    Defendants
                                                                   WITH
                                             INTERIM APPLICATION NO. 1492 OF 2021
                                             INTERIM APPLICATION NO. 1483 OF 2021
                                             INTERIM APPLICATION NO. 1491 OF 2021
                                                                        IN
                                                      SUIT (L) NO. 13156 OF 2021
                      Hemant Lalbhai Contractor                                      ...     Applicant
                                 vs.
                      Kanaiyabhai Lalbhai Contractor                                 ...     Respondents
                      and 5 Ors.


                      Mr. Zubin Behramkamdin a/w. Ms. Farzana Behramkamdin and Ms. Shlesha Sheth i/
                      b. M/s. FZB & Associates for the Applicant/Plaintiff.
                      Dr. Virendra Tulzapurkar, Senior Advocate a/w. Mr. Mandar Soman, Mr. Sean
                      Wassoodew, Ms. Vijaya Ingule and Mr. Rupesh Mandhare for Defendant nos. 1 to 5.
                      Mr. S. C. Naidu a/w. Mr. Aniketh Poojari i/b. M/s. C. R. Naidu and Co. for Defendant
                      no. 6.
                                                                         CORAM : A. K. MENON, J.

DATED : 22nd SEPTEMBER, 2021.

P.C. :

Judgment reserved. Ad-interim protection to continue till further orders.

RAJESHWARI RAMESH PILLAI Digitally signed by (A.K. MENON, J.) RAJESHWARI RAMESH PILLAI Date: 2021.09.23 14:29:21 +0530 1/1 2-IAL-13158-2021-SL-13156-2021-IA-1440-2021.odt rrpillai