Unique Integrated Transport And vs Mahanagar Telephone Nigam Ltd
2021 Latest Caselaw 13591 Bom

                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                 ORDINARY ORIGINAL CIVIL JURISDICTION

                                                   CHAMBER SUMMONS NO.902 OF 2017
                                                                    IN
                                                   CHAMBER SUMMONS NO.485 OF 2014
                                                                    IN
                                                   CHAMBER SUMMONS NO.172 OF 2012
                                                                    IN
                                                   CHAMBER SUMMONS NO.1083 OF 2010
                                                                    IN
                                                  ARBITRATION PETITION NO.165 OF 2005

                           Unique Integrated Transport and
                           Management Consultancies Pvt. Ltd.                .. Applicant-Claimant
                                            Vs.
                           Mahanagar Telephone Nigam Ltd.                    .. Respondent-Judg. Debtor


                           Dr. Kishan Khanna for the Applicant-Claimant.
                           Mr. Niranjan Shimpi for the Respondent-Judgment Debtor.



                                                                      CORAM : A. K. MENON, J.

DATE : 21ST SEPTEMBER, 2021.

P.C. :

1. Not before this court.

2. Registry to place this matter before the appropriate court as per present

roster.

(A. K. MENON, J.)

Digitally signed SNEHA 30-CHS-902-2017.doc by SNEHA ABHAY DIXIT ABHAY Date:

Dixit 2021.09.22 DIXIT 14:12:24 +0530