Mina Shrikant Ranmalkar And ... vs Raghuvir Ramchandra Rahinj And ...
2021 Latest Caselaw 13500 Bom

                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             BENCH AT AURANGABAD

                      6 CIVIL APPLICATION NO.9239 OF 2021
                                IN CA/795/2021

                MINA SHRIKANT RANMALKAR AND OTHERS
                                 VERSUS
             RAGHUVIR RAMCHANDRA RAHINJ AND OTHERS
                                    ...
              Advocate for Applicants : Mr. G.K. Naik Thigle
     Advocate for Respondents No.4, 7, 15 to 19: Mr. S. R. Deshpande
            Advocate for Respondent No.9 : Mr. N. V. Gaware
                                    ...
             WITH CA/796/2021 IN SAST/25948/2020
             WITH CA/795/2021 IN SAST/25948/2020
               WITH CA/9240/2021 IN CA/795/2021
                                    ...

                                       CORAM :    SMT.VIBHA KANKANWADI, J.
                                       DATE :     20-09-2021.

ORDER :

1. Before taking the drastic step of issuing public notice to

respondents No.8, 10A to 10D, 11 and 12, liberty is granted to the

appellants/applicants to serve them through R.P.A.D. and also to place

on record that the address given by them before the Courts below was

the same as it is reflecting in the title of the Judgments below.

2. Service, if any, effected through R.P.A.D. be placed before this

Court.

3. Stand over to 14-10-2021.

(SMT. VIBHA KANKANWADI) JUDGE vjg/-