Sahadeo S/O Sitaram Koreti (In ... vs The State Of Maharashtra Thr. ...
2021 Latest Caselaw 13200 Bom

                                           1                                150921apeal175.21.odt


                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             : NAGPUR BENCH : NAGPUR.

                               PURSIS STAMP NO. 3 OF 2021
                                           IN
                             CRIMINAL APPEAL NO. 175 OF 2021
                              SAHADEO SITARAM KORETI
                                           VERSUS
        STATE OF MAH., THRU. P.S.O., P.S., KORCHI, TAH. KORCHI, DIST. GADCHIROLI
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Office Notes, Office Memoranda of                             Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
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                          Mr. A. C. Jaltare, Advocate for appellant
                          Mr. V. A. Thakare, A. P. P. for the respondent/State

                            CORAM : V. M. DESHPANDE and AMIT B. BORKAR, JJ.

DATE : SEPTEMBER 15, 2021.

By this pursis, it is intimated to the Court that the applicant has filed certified copy of the judgment in Sessions Case No. 120 of 2019. The said certified copy is also attached with this pursis. The same is accepted.

                                           JUDGE                                JUDGE
        Diwale