M/S. Monopoly Innovations Pvt. ... vs Union Of India And Ors
2021 Latest Caselaw 13107 Bom

Citation : 2021 Latest Caselaw 13107 Bom
Judgement Date : 14 September, 2021

Bombay High Court

M/S. Monopoly Innovations Pvt. ... vs Union Of India And Ors on 14 September, 2021

Bench: Makarand Subhash Karnik

                                                                    11-WP-5473-2021

                       Pdp


                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       CIVIL APPELLATE JURISIDICTION

                                         WRIT PETITION NO. 5473 OF 2021

                             M/s. Monopoly Innovations Pvt. Ltd.       .. Petitioner

                                        Vs.

                             Union of India & Ors.                     .. Respondents

                             Mr. Bharat Raichandani a/w Mr. Rishabh Jain i/by UBR Legal
                             Advocates for petitioner.
                             Mr. J. B. Mishra a/w Lilesh P. Sawant for respondents.

                                              C0RAM : DIPANKAR DATTA, CJ &
                                                      M. S. KARNIK, J.

DATE : SEPTEMBER 14, 2021

PC:

Hearing concluded; judgment stands reserved.

(M. S. KARNIK, J.) (CHIEF JUSTICE) Digitally signed by PRAVIN PRAVIN DASHARATH DASHARATH PANDIT PANDIT Date: