Kailash Kedarnath Agarwal vs The State Of Maharashtra And Ors
2021 Latest Caselaw 13105 Bom

                                                 1/1                            8-APL-488-2020+.doc




             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CRIMINAL APPELLATE JURISDICTION

                    CRIMINAL APPLICATION NO. 488 OF 2020

Hemant Dhirajlal Banker                                       ...Applicant

         Versus

The State of Maharashtra & Anr.                               ...Respondents

                               ALONG WITH
                   CRIMINAL WRIT PETITION NO. 688 OF 2021

Kailash Kedarnath Agarwal                                     ...Petitioner

         Versus

The State of Maharashtra & Ors.                               ...Respondents
                              ...
Mr. Aabad Ponda, Senior Advocate a/w. Mr. Majeed Memon, Mr.
Waseem, Mr. Ravi Mishra, Mr. Swapnil Srivastava i/by. MZM Legal
LLP for Applicant.
Mr. Sunny Punamiya for Petitioner and Respondent No. 2 in APL
488/2020.
Mr. V.B. Konde-Deshmukh, APP for State.
                              ...
                       CORAM : S. S. SHINDE &
                                  N. J. JAMADAR, JJ.

DATE : 14th SEPTEMBER, 2021. P.C.:

1. Due to paucity of time today it is not possible to hear the

matter and pronounce the judgment. List on 7 th October, 2021, at

3.30 p.m.

( N. J. JAMADAR, J.) (S. S. SHINDE, J.)

Bhagyawant Punde