Shailesh Ramesh Jaiswal vs The State Of Maharashtra And Anr
2021 Latest Caselaw 13100 Bom

                      P.H. Jayani                                        03 APEAL1142.2019.doc



                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          CRIMINAL APPELLATE JURISDICTION

                                         CRIMINAL APPEAL NO. 1142 OF 2019

                      Shailesh Ramesh Jaiswal                        .... Appellant
                                 v/s.
                      The State of Maharashtra                       .... Respondent

                      Mr. Dinesh Tiwari a/w. Mr. Mikhail Dey, Ms. Rajni Mishra
                      & Ansh Karnawat for the Appellant.
                      Mr. S.V. Gavand, APP for the State.
                      Ms. Deepa Amati for Respondent No.2.


                                              CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 14th SEPTEMBER, 2021.

P. C. :-

. Learned counsel for the Appellant seeks time to file compilation

of judgments. To be filed on or before the next date of hearing.

2. Stand over to 21/09/2021.

Digitally signed by (SMT. ANUJA PRABHUDESSAI, J.) PREETI PREETI JAYANI H Date:

JAYANI 2021.09.15 16:34:16 +0530