Mrs. Rekha Rajesh Mainkar vs Shri. Rajesh Prakash Mainkar
2021 Latest Caselaw 13034 Bom

ANANT
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KRISHNA
          KRISHNA NAIK
          Date:
                                                                                         1.FCA.49.2020.doc
NAIK      2021.09.14
          11:09:37 +0530

                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          CIVIL APPELLATE JURISDICTION

                                       FAMILY COURT APPEAL NO. 49 OF 2020
                                                     WITH
                                      INTERIM APPLICATION NO.3421 OF 2020
                                                     WITH
                                      INTERIM APPLICATION NO.2079 OF 2021
                                                       IN
                                       FAMILY COURT APPEAL NO.49 OF 2020

                         Rekha Rajesh Mainkar                             ...Appellant
                              V/s.
                         Rajesh Prakash Mainkar                           ...Respondent

Mr. Mayur Sapkare for the Appellant.

None for the Respondent.

                                                    CORAM :           A. A. SAYED &
                                                                      S. G. DIGE, JJ

                                                    DATED :           13th September, 2021

                         P.C.:

Heard learned Counsel for the Appellant-wife. None is

present on behalf of the Respondent-husband though served.

2. List the Appeal for pronouncement of judgment on 21 st

September, 2021.

                                 (S. G. DIGE, J.)                         (A. A. SAYED, J.)




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