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Shri. Angad Dattu Gawali And Ors vs The State Of Maharashtra, Through ...
2021 Latest Caselaw 13000 Bom

Citation : 2021 Latest Caselaw 13000 Bom
Judgement Date : 9 September, 2021

Bombay High Court
Shri. Angad Dattu Gawali And Ors vs The State Of Maharashtra, Through ... on 9 September, 2021
Bench: R.D. Dhanuka, Abhay Ahuja
                                                            1                   7. WP 1831-14.odt



                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              CIVIL APPELLATE JURISDICTION

                                               WRIT PETITION NO. 1831 OF 2014

                            Angad Dattu Gawali and Ors.                     ... Petitioners
                                Vs.

                            The State of Maharashtra,
                            Through Secretary, Department of
                            Education and Sports and Ors.                   ... Respondents


                                                                -------

                            Mr. S. S. Pukale i/b Mr. A. R. Belge, Advocates for Petitioners.
                            Smt. P. J. Gavhane, Learned AGP for State- Respondent Nos. 1 to 3

                                                                -------

                                                     CORAM :       R.D. DHANUKA &
                                                                   ABHAY AHUJA, JJ.

DATE : 9TH SEPTEMBER 2021

P.C. :

1. None for the petitioners when the matter was called out. No affidavit in reply is filed by the respondents though last opportunity was given by the order dated 9th March 2020.

2. Learned counsel for the petitioners states that the issue involved in this petition is almost concluded by several judgments of Digitally signed

NIKITA by NIKITA YOGESH GADGIL this Court.

YOGESH Date:

GADGIL   2021.09.13
         09:59:25
         +0530




                             Nikita Gadgil                                                          1 of 2
                             2                 7. WP 1831-14.odt


3. Stand over to 14th September 2021. No further adjournment will be granted.




(ABHAY AHUJA, J.)                      (R.D. DHANUKA, J.)




 Nikita Gadgil                                                    2 of 2
 

 
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