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Amazon India Through Its India ... vs The State Of Maharashtra And Anr
2021 Latest Caselaw 12918 Bom

Citation : 2021 Latest Caselaw 12918 Bom
Judgement Date : 8 September, 2021

Bombay High Court
Amazon India Through Its India ... vs The State Of Maharashtra And Anr on 8 September, 2021
Bench: S. K. Shinde
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 3047 OF 2021

 Amazon India Through Its India Head                      ....PETITIONER
             V/S
 The State Of Maharashtra And Anr                       ....RESPONDENT

Senior Counsel Mr. Shirish Gupta a/w Adv Sanjeev Sawant, Sanjeev kadam, Onkar Gujar, Shailendra Gangakhedkar, Garima Joshi, Murli Kale i/b GNP Legal for Petitioner Mr. Amrpritpal Singh Khalsa Res No 2 in Person Smt. Sharmila Kaushik APP-State

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 8th September, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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