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Maharashtra Public Service ... vs Dr. Rajaram Digambar Kolekar And ...
2021 Latest Caselaw 12895 Bom

Citation : 2021 Latest Caselaw 12895 Bom
Judgement Date : 8 September, 2021

Bombay High Court
Maharashtra Public Service ... vs Dr. Rajaram Digambar Kolekar And ... on 8 September, 2021
Bench: Makarand Subhash Karnik
                                                                           12. wp 3068-2020

            Diksha Rane

                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         Digitally
                                      CIVIL APPELLATE JURISDICTION
         signed by
         DIKSHA
DIKSHA   DINESH
DINESH   RANE
RANE     Date:
         2021.09.09
                                       WRIT PETITION NO. 3068 OF 2020
         14:04:53
         +0530


                          Maharashtra Public Service Commission       .. Petitioner
                                vs.
                          Dr. Rajaram Digambar Kolekar & ors.         .. Respondents
                                                   ------------
                          Mr. Sarthak S. Diwan i/b. A.M. Kulkarni for the petitioner.
                          Mr. R.D. Shinde for respondent Nos. 1 to 3.
                          Mr. M.M. Pabale, AGP for the State.
                                                   ------------
                                          C0RAM : DIPANKAR DATTA, CJ &
                                                     M. S. KARNIK, J.

DATE : SEPTEMBER 8, 2021

P.C. :

1. The Maharashtra Administrative Tribunal by its

common judgment and order dated May 8, 2019 disposed

of 35 original applications. The present Writ Petition arises

out of Original Application No. 1091 of 2015, being the lead

matter.

2. We are informed by Mr. Diwan, learned counsel for the

petitioner that several Writ Petitions have been instituted

challenging the said common judgment and order and he

prays for analogous hearing of all such Writ Petitions.

12. wp 3068-2020

3. List this writ petition along with Writ Petition No.

9420/2019 (lead matter), Writ Petition St. No. 28701/

2019, Writ Petition St.No. 28658/2019, Writ Petition St.No.

28657/2019, Writ Petition St.No.28656/2019, Writ Petition

St.No.28652/2019, Writ Petition St.No.28651/2019, Writ

Petition St.No.28610/2019, Writ Petition St.No.28754/2019,

Writ Petition St.No. 28753/2019, Writ Petition

St.No.28751/2019, Writ Petition St.No.28749/2019, Writ

Petition St.No.28568/2019, Writ Petition St.No.28560/2019,

Writ Petition St.No.28567/2019, Writ Petition St. No.

28563/2019, Writ Petition St.No.28562/2019, Writ Petition

St.No.28559/2019, Writ Petition St.No.27647/2019 and Writ

Petition St.No.27645/2019 on Wednesday next

(September 15, 2021).

(M.S. KARNIK, J.)                             (CHIEF JUSTICE)





 

 
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